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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of Uttar Pradesh - Subsection

Section 55(2)(a) in U.P. Urban Planning and Development Act, 1973

(a)[ the levy of fee on a memorandum of appeal under Sub-section (5) of Section 15 or under Sub-section (2) of Section 27] [Substituted by UP Act No. 13 of 1975]