Supreme Court - Daily Orders
Jasobanta Narayan Ram vs Branch Manager L & T Finance Ltd on 14 July, 2014
ü ITEM NO.35 COURT NO.9 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 15611/2014
(Arising out of impugned final judgment and order dated 04/03/2014
in FA No. 888/2013 passed by the National Consumers Disputes
Reddressal Commission, New Delhi)
JASOBANTA NARAYAN RAM Petitioner(s)
VERSUS
BRANCH MANAGER L & T FINANCE LTD Respondent(s)
(With office report)
Date : 14/07/2014 This petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE J. CHELAMESWAR
HON’BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s) Mr. Shakti K. Pattanaik,Adv.
Mr. Merusagar Samantaray ,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
[O.P. SHARMA] [INDU BALA KAPUR]
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Om Parkash Sharma
Date: 2014.07.17
17:09:57 IST
Reason: