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Supreme Court - Daily Orders

Jasobanta Narayan Ram vs Branch Manager L & T Finance Ltd on 14 July, 2014

ü     ITEM NO.35                          COURT NO.9                  SECTION XVII

                               S U P R E M E C O U R T O F     I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s). 15611/2014

     (Arising out of impugned final judgment and order dated 04/03/2014
     in FA No. 888/2013 passed by the National Consumers Disputes
     Reddressal Commission, New Delhi)

     JASOBANTA NARAYAN RAM                                            Petitioner(s)

                                                VERSUS

     BRANCH MANAGER L & T FINANCE LTD                                 Respondent(s)

     (With office report)

     Date : 14/07/2014 This petition was called on for hearing today.

     CORAM :
                             HON’BLE MR. JUSTICE J. CHELAMESWAR
                             HON’BLE MR. JUSTICE A.K. SIKRI

     For Petitioner(s)                  Mr. Shakti K. Pattanaik,Adv.
                                        Mr. Merusagar Samantaray ,Adv.

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

The special leave petition is dismissed.




     [O.P. SHARMA]                                       [INDU BALA KAPUR]
     COURT MASTER                                         COURT MASTER




Signature Not Verified

Digitally signed by
Om Parkash Sharma
Date: 2014.07.17
17:09:57 IST
Reason: