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[Cites 0, Cited by 0] [Section 25(3)] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(3)(b) in Banning of Unregulated Deposit Schemes Act, 2019

(b)is attributable to any neglect on the part of any director, manager, secretary, promoter, partner, employee or other officer of the deposit taker,