Bombay High Court
Isinox Limited (Formerly Known As ... vs Sikkim Ferro Alloys Limited on 28 February, 2019
JSB
Before: Aniruddha M. Chandekar
Prothonotary & Senior Master.
Date: 28th February, 2019
CALLED OUT FOR REJECTION :
36. COMSL/1720/2018 ) Mr. Manish Gala, i/b. Law Square, Advocates
with ) for the Plaintiff.
NMCDL/21/2019 )
COMSL/1720/2018 ) P.C.: Plaintiffs and/or their Advocates to
) remove office objections on the Suit and to get
) the same numbered and/or registered on or
) before 28.03.2019, failing Suit to stand
) rejected under 986 of O.S. Rule for non-
) compliance of office objections.
37. COMSL/1723/2018 ) Ms. Ashwini Landge, i/b. Lexim Associates,
) Advocates for the Plaintiffs.
38. COMSL/1725/2018 )
) P.C.: Plaintiffs and/or their Advocates to
43. COMSL/1778/2018 ) remove office objections on the Suit and to get
with ) the same numbered and/or registered on or
NMCDL/359/2019 ) before 28.03.2019, failing Suit to stand
COMSL/1778/2018 ) rejected under 986 of O.S. Rule for non-
) compliance of office objections.
41. COMSL/1751/2018 ) Mr. Prakash, i/b. Shelke and Co., Advocates
) for the Plaintiffs.
)
) P.C.: Plaintiffs and/or their Advocates to
) remove office objections on the Suit and to get
) the same numbered and/or registered on or
) before 28.03.2019, failing Suit to stand
) rejected under 986 of O.S. Rule for non-
) compliance of office objections.
28-02-2019Prothonotary and Senior Master ::: Uploaded on - 02/03/2019 ::: Downloaded on - 22/03/2019 09:54:22 :::