Supreme Court - Daily Orders
Swaran Singh vs Surinder Kumar on 24 September, 2018
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.13 COURT NO.6 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 25269/2018
(Arising out of impugned final judgment and order dated 29-08-2018
in CMM No. 1009/2018 passed by the High Court Of Delhi At New
Delhi)
SWARAN SINGH Petitioner(s)
VERSUS
SURINDER KUMAR & ORS. Respondent(s)
(FOR ADMISSION and I.R. )
Date : 24-09-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Dr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Manav Gupta, Adv.
Ms. Esha Dutta, Adv.
Mr. S. Garg, Adv.,
For Ms. Manju Jetley, AOR
For Respondent(s) Mr. Jayant Bhushan, Sr. Adv.
Ms. Jyoti Mendiratta, AOR
Mr. Ravinder Pal Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
As a sequel to the above, pending interlocutory applications, if any, stand disposed of.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2018.09.24 16:10:21 IST Reason: