Delhi High Court - Orders
Kranti Arora vs Digjam Ltd on 13 February, 2023
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait, Neena Bansal Krishna
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA(OS) 7/2011 & CM APPL. 43534/2021
KRANTI ARORA ..... Appellant
Through: Mr. Rajiv Dutta, Sr. Advocate with
Mr. Siddharth Dutta & Ms. Gunjan
Malhotra, Advocates.
versus
DIGJAM LTD ..... Respondent
Through: Mr. Sanjiv K. Jha, Advocate.
Mr. Arjun Mitra, Advocate for DMC.
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 13.02.2023
1. The Registry is directed to requisition the Trial Court record of Civil Suit bearing No. CS(OS) 1444/1998.
2. The Registry is further directed to provide e-copy of the Trial Court record to the counsels appearing on behalf of the parties.
3. Re-notify on 13.03.2023.
SURESH KUMAR KAIT, J NEENA BANSAL KRISHNA, J FEBRUARY 13, 2023 S.Sharma Signature Not Verified Digitally Signed By:SAHIL SHARMA Signing Date:14.02.2023 14:26:05