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Delhi High Court - Orders

Kranti Arora vs Digjam Ltd on 13 February, 2023

Author: Suresh Kumar Kait

Bench: Suresh Kumar Kait, Neena Bansal Krishna

                          $~19
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      RFA(OS) 7/2011 & CM APPL. 43534/2021
                                 KRANTI ARORA                                           ..... Appellant
                                                    Through:     Mr. Rajiv Dutta, Sr. Advocate with
                                                                 Mr. Siddharth Dutta & Ms. Gunjan
                                                                 Malhotra, Advocates.
                                                    versus

                                 DIGJAM LTD                                            ..... Respondent
                                                    Through:     Mr. Sanjiv K. Jha, Advocate.
                                                                 Mr. Arjun Mitra, Advocate for DMC.

                                 CORAM:
                                 HON'BLE MR. JUSTICE SURESH KUMAR KAIT
                                 HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
                                                    ORDER

% 13.02.2023

1. The Registry is directed to requisition the Trial Court record of Civil Suit bearing No. CS(OS) 1444/1998.

2. The Registry is further directed to provide e-copy of the Trial Court record to the counsels appearing on behalf of the parties.

3. Re-notify on 13.03.2023.

SURESH KUMAR KAIT, J NEENA BANSAL KRISHNA, J FEBRUARY 13, 2023 S.Sharma Signature Not Verified Digitally Signed By:SAHIL SHARMA Signing Date:14.02.2023 14:26:05