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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(c) in The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016

(c)all sums of money due to the said Unique Identification Authority of India immediately before that day shall be deemed to be due to the Authority; and