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Supreme Court - Daily Orders

C.I.T Kolkata Iii vs Total Financial Service P.Ltd. on 28 July, 2015

     ITEM NO.34                            REGISTRAR COURT. 2                         SECTION IIIA

                                    S U P R E M E C O U R T O F              I N D I A
                                            RECORD OF PROCEEDINGS


                                          BEFORE THE REGISTRAR MR. SURAJIT DEY

     Petition(s) for Special Leave to Appeal (C)                            No(s).    27806/2012

     C.I.T                                                                        Petitioner(s)

                                                         VERSUS

     TOTAL FINANCIAL SERVICE P.LTD.                                               Respondent(s)



     (with office report)


     Date : 28/07/2015 This petition was called on for hearing today.



     For Petitioner(s)                     Ms. Sunita Gautam,Adv.
                                           Mrs. Anil Katiyar,Adv.


     For Respondent(s)                     Mr. Shambo Nandy,Adv.
                                           Mr. Snehasish Mukherjee,Adv.



                             UPON hearing the counsel the Court made the following
                                                O R D E R

Ld. Counsel appearing for the sole respondent submits that he will file the counter affidavit in the course of the day. Permission sought for is granted. After receiving the counter affidavit, Registry to process the matter before the Hon'ble Court, as per rules.

(SURAJIT DEY) Signature Not Verified Registrar MG Digitally signed by Madhu Grover Date: 2015.07.31 16:32:17 SCT Reason: