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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Bihar - Subsection

Section 16(1) in Bihar Gram Sabha (Co-ordination of meeting and Procedure for conduct) Rules, 2012

(1)The Gram Sabha, fixing priorities shall send the proposals, passed in the meeting to the Gram Panchayat and secretary of the Gram Panchayat shall table the same in the very next meeting of the Gram Panchayat.