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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(1)(c) in The Orissa Rice and Paddy Procurement (Levy) and Restriction on Sale and Movement Order, 1982

(c)a receipt shall be granted in Form-B as set forth in Annexure-12 to the person delivering the paddy after obtaining his signature at the space provided in such register;