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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Puducherry - Subsection

Section 5(2)(b) in Puducherry Town and Country Planning Act, 1969

(b)undertake, assist and encourage the collection, maintenance and publication of statistics, bulletins and monographs on Town and Country Planning and its methodology;