Madhya Pradesh High Court
Ashok Singh @ Kaka vs State Of M.P. on 2 September, 2015
Cr.A.No.214/2004 1
02/09/2015
Shri Aditya Singh, learned counsel for the appellant.
Ms. Sangeeta Pachouri, learned Government Advocate for
respondent/State.
State counsel is ready to argue the matter but appellant's counsel has not come prepared with the matter to assist the Court.
Let it be placed under the same head in the month of October, 2015.
(U.C. Maheshwari) (Sushil Kumar Gupta)
Judge Judge
bj/-