Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttarakhand - Section Section 29 in The Uttarakhand Police Act, 2007 29. State Police Board.— The State Government shall, as soon as may be, establish a State Police Board to perform the functions, assigned to it under the provisions of this chapter
