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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(z) in The Rajasthan Private Universities Act, 2005

(z)"UGC" means the University Grants Commission, established under the University Grants Commission Act, 1956 (Central Act No. 3 of 1956);
(za)"university" means a university established and incorporated under sub-section (1) of section 5.