Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 413 in Orissa Municipal Rules, 1953 413. Certificate of age, health and vaccination shall be obtained by the Executive Officer, from every officer or servant appointed for the first time to a post in Municipal service.
