Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 11] [Entire Act] Union of India - Subsection Section 11(1) in The Reserve Bank of India Act, 1934 (1)The Central Government may remove from office the Governor, or a Deputy Governor or any other Director or any member of Local Board:
