Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Madhya Pradesh - Subsection Section 12(3) in M.P. Adhivakta Kalyan Nidhi Adhiniyam, 1982 (3)All amounts due and payable under this Act and all expenditures relating to the management and administration of the fund shall be paid out of the fund.
