Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2)(v) in U.P. Rural Institute of Medical Sciences and Research, Saifai Act, 2005

(v)The Principal Secretary/Secretary to the Government of Uttar Pradesh in the Department of Medical Education (Convener).