Aitha Harnadh, vs State Of Andhra Pradesh, on 14 March, 2022

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Andhra Pradesh High Court - Amravati

Aitha Harnadh, vs State Of Andhra Pradesh, on 14 March, 2022

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

W.P. No.15825 of 2021

PROCEEDING SHEET

 

SL.
No

DATE

ORDER

OFFICE NOTE 14.03.2022 UDPR krk At request, Post on 16.03.2022.

UDPR, J