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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(1) in The Punjab Shops and Commercial Establishments Rules, 1958

(1)An intimation under clause (i) of sub-section (2) of section 10 of the Act shall be sent by the employer in Form 'A' to the Inspector within whose local limits the establishment is situated :Provided that such intimation need not be sent by an employer within whose establishment no employee is working.