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[Cites 0, Cited by 0] [Section 220(2)] [Section 220] [Entire Act]

State of Odisha - Subsection

Section 220(2)(b) in Orissa Municipal Act, 1950

(b)over any water course from which a supply of water for drinking, for producing electric energy or for other purposes is derived, within one mile above arid half a mile below any point at which is taken for such use; and