Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act] Union of India - Subsection Section 12(1)(vi) in The First Statutes of the National Institutes of Technology (vi)one expert each from Civil and Electrical Engineering Wing of Central or State Government or any autonomous body of repute - Member.