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[Cites 0, Cited by 0] [Section 78A(7)] [Section 78A] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 78A(7)(c) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001

(c)the written statement of defence of the employee shall be sent to the Complaints Committee (instead of to the competent authority).