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State of Rajasthan - Section

Section 6 in The Rajasthan Minor Mineral Concession Rules, 1986

6. Acknowledgement of application.

- Every application [under rule 5, accept the application submitted in FORM NO. 1-G or FORM NO. 1-I] [Substituted by Rajasthan Gazette Extra Ordinary dated 25/05/2012] shall be acknowledged in Form No. 2 on the date of its receipt.