Supreme Court - Daily Orders
Vasudev Yesso Naik vs Shripad Yesso Naik on 13 November, 2025
Author: Aravind Kumar
Bench: Aravind Kumar
ITEM NO.1710 COURT NO.17 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 13906/2024
VASUDEV YESSO NAIK & ANR. Petitioner(s)
VERSUS
SHRIPAD YESSO NAIK & ORS. Respondent(s)
IA No.193328/2025
Date : 13-11-2025 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARAVIND KUMAR
[IN CHAMBER]
For Petitioner(s) :Mr. Salvador Santosh Rebello, AOR
Mr. Moulishree Pathak, Adv.
Mr. Jaskirat Pal Singh, Adv.
Mr. Utsav Tarsolia, Adv.
For Respondent(s) :M/S. Legal Options, AOR
Mr. Prasenjit Keswani, Sr. Adv.
Ms. Sonia Dube, Adv.
Mr. Satish Nagvenkar, Adv.
Ms. Kanchan Yadav, Adv.
Mr. Upmanyu Tewari, Adv.
Ms. Saumya Sharma, Adv.
Mr. Tanishq Sharma, Adv.
Ms. Pooja Dhar, AOR
Ms. Maryam Junaid, Adv.
UPON hearing the counsel the Court made the following
O R D E R
IA No.193328/2025 seeking permission to file Signature Not Verified application for directions in respect of deceased Digitally signed by babita pandey Date: 2025.11.13 17:41:12 IST respondent no.16 is allowed.
Reason: (RASHI GUPTA) (AVGV RAMU)
COURT MASTER (SH) COURT MASTER (NSH)