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Supreme Court - Daily Orders

Vasudev Yesso Naik vs Shripad Yesso Naik on 13 November, 2025

Author: Aravind Kumar

Bench: Aravind Kumar

     ITEM NO.1710                             COURT NO.17                  SECTION IX

                              S U P R E M E C O U R T O F         I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                 No(s).    13906/2024

     VASUDEV YESSO NAIK & ANR.                                         Petitioner(s)
                                                   VERSUS

     SHRIPAD YESSO NAIK & ORS.                                         Respondent(s)


     IA No.193328/2025


     Date : 13-11-2025 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ARAVIND KUMAR
                                           [IN CHAMBER]



     For Petitioner(s) :Mr. Salvador Santosh Rebello, AOR
                        Mr. Moulishree Pathak, Adv.
                        Mr. Jaskirat Pal Singh, Adv.
                        Mr. Utsav Tarsolia, Adv.


     For Respondent(s) :M/S. Legal Options, AOR
                        Mr. Prasenjit Keswani, Sr. Adv.
                        Ms. Sonia Dube, Adv.
                        Mr. Satish Nagvenkar, Adv.
                        Ms. Kanchan Yadav, Adv.
                        Mr. Upmanyu Tewari, Adv.
                        Ms. Saumya Sharma, Adv.
                        Mr. Tanishq Sharma, Adv.

                                   Ms. Pooja Dhar, AOR
                                   Ms. Maryam Junaid, Adv.


                         UPON hearing the counsel the Court made the following
                                            O R D E R

IA No.193328/2025 seeking permission to file Signature Not Verified application for directions in respect of deceased Digitally signed by babita pandey Date: 2025.11.13 17:41:12 IST respondent no.16 is allowed.

Reason:
     (RASHI GUPTA)                                                  (AVGV RAMU)
     COURT MASTER (SH)                                            COURT MASTER (NSH)