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[Cites 0, Cited by 0] [Section 750] [Entire Act]

State of Uttar Pradesh - Subsection

Section 750(19) in The U.P. Bottling of Foreign Liquor Rules, 1969

(19)bottles to be used for the purpose of bottling foreign liquor shall be properly cleaned and washed first with a solution of potassium permengenate and then with pure water. They shall finally be rinsed with the same liquor which is to be bottled;