Section 18(2)(b) in A.P. Domestic, Irrigation and Industrial Water Grid Pipelines (Acquisition of Right of User in Land) Act, 2018

[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

(b)the time within which and the manner in which the amount of compensation shall be deposited under sub-section (1) of session 11.

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