Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 129] [Entire Act] State of Uttarakhand - Subsection Section 129(3) in Uttarakhand Panchayati Raj Act, 2016 (3)The State Government shall transfer 29 subjects mentioned in the 11th Schedule of the Constitution to the Panchayat as may be prescribed.
