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State of Andhra Pradesh - Section

Section 4 in Andhra Pradesh Regulation of Admissions into MBA/MCA Professional Courses Through Common Entrance Test Rules, 2003

4. Eligibility for Admission.

- The eligibility criteria in respect of Nationality and Domicile, Educational Qualifications for admission into the Post Graduate Courses of MBA and MCA shall be as follows:
(i)The Candidate shall be of Indian Nationality.
(ii)The candidate should have passed the qualifying examination (10+2+3) or equivalant on the date of his/her Counselling for admission. and should have secured a rank at "Integrated Common Entrance Test" conducted by the State and should satisfy other conditions as laid down in the Rules.
(iii)The candidate should satisfy Local/ Non-Local status requirement as laid down in the Andhra Pradesh Educational Institutions (Regulation of Admissions) Order, 1974 as amended in G.O.P.No. 646. Edn (W) Department, dated 10-07-1979.