Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act] State of Bihar - Subsection Section 6(4)(b) in The Bihar State Election Authority Act, 2008 (b)unless, within a reasonable time after the printing of the document, one copy of the declaration is sent by the printer, together with one copy of the document.-