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State of Goa - Section

Section 95 in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

95. [ Government's interpretation to be final.] [Sr. No. 44 to 51 were renumbered as 88 to 95 by the Notification No. 18/Misc/1672/89-EDN(Part II) dated 27-12-2001 published in the Official Gazette, Series I No. 39 dated 28-12-2001.]

- If any question arises regarding the interpretation of any of the provisions of rules 48 to 50, the matter may be referred by the Board to the Government whose decision shall be final.Appendix 'A'[Deleted] [Deleted vide Notification No. 18/Misc/1672/89-EDN(Part II) dated 27-12-2001 published in the Official Gazette, Series I No. 39 dated 28-12-2001.]Appendix 'B'[Deleted] [Deleted vide Notification No. 18/Misc/1672/89-EDN(Part II) dated 27-12-2001 published in the Official Gazette, Series I No. 39 dated 28-12-2001.]Form I(Vide Rule 5)Form of application for recognition by the Goa, Daman and Diu Board of Secondary and Higher Secondary EducationNo.DateFrom: ............To:The Secretary,Government of Goa, Daman and Diu,Board of Secondary & Higher Secondary Education, Panaji-Goa.Sir,I hereby apply for first/continuation of recognition of the Secondary/Higher Secondary School, at .... in the subjects, in the media of instruction and for the Standard with effect from ..../for the year 19 -19.The requisite details required under Rule regarding recognition by the Board are as under. Regular candidates of this School will be presented for the first time to the SSC/HSSC Examination to be held in March/April, 1977.