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[Cites 0, Cited by 0] [Section 575] [Entire Act]

State of Madhya Pradesh - Subsection

Section 575(15) in Criminal Courts - Rules and Orders

(15)Proceedings for disposal of property under Sections 518, 520 and 523.Note. - An application under Section 552 shall be registered as a Miscellaneous criminal case only when no appeal or revision against the main order of conviction is preferred.