Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act] State of Tamilnadu - Subsection Section 7(3)(d) in Tamil Nadu Groundwater (Development and Management) Act, 2003 (d)one full time technical officer in the rank of Chief Engineer, Public Works Department, who shall also be the Member-Secretary.