Section 19(2)(f) in The Orissa Beedi and Cigar Workers (Conditions of Employment) Rules, 1969
(f)the creche shall be adequately furnished and equipped and in particular there shall be made available-(i)for each child of more than two years of age a suitable bedding;(ii)for each child of not more than two years of age a suitable cot or cradle with the necessary bedding;(iii)at least one chair or other similar sitting accommodation for the use of each mother while she is feeding or attending to her child ; and(iv)a sufficient supply of suitable toys for other children.