Supreme Court - Daily Orders
Rabindra Kumar Satapathy vs District Judge, Cuttak on 12 July, 2016
Bench: S.A. Bobde, Ashok Bhushan
ITEM NO.25 COURT NO.13 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C)......of 2016
CC No. 11430/2016
(Arising out of impugned final judgment and order dated
09/09/2014 in WPC No. 3402/2010 passed by the High Court Of
Orissa At Cuttack)
RABINDRA KUMAR SATAPATHY Petitioner(s)
VERSUS
DISTRICT JUDGE, CUTTAK AND ANR. Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date :12/07/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Dr. (Mrs. ) Vipin Gupta,Adv.
[ SCLSC ]
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed on the ground of delay.
[ Charanjeet Kaur ] [ Indu Pokhriyal ] A.R.-cum-P.S. Court Master Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2016.07.12 17:21:32 IST Reason: