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[Cites 0, Cited by 1] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(2) in Motor Vehicles Act, 1939

(2)A Regional Transport Authority may, having regard to the matters mentioned in sub-section (1), limit the number of transport vehicles generally or of any specified type for which public carrier's permits may be granted in the region or in any specified area or on any specified route within the region.]