Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 53] [Section 3] [Entire Act]

State of Puducherry - Subsection

Section 3(1) in The Puducherry Prevention Of Anti-Social Activities Act, 2008

(1)The Government may, if satisfied with respect to any person that with a view to preventing him from engaging in or making preparations for engaging in any anti¬social activity, it is necessary so to do, make an order directing that such person be detained.