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State of Tripura - Section

Section 257 in Tripura Excise Rules, 1962

257.

The fee for a pass for the import of methyl alcohol into Union Territory of Tripura or for the transport of such alcohol from a Customs House, or Customs or Excise Bonded Warehouse in Union Territory of Tripura shall be rupees two and naye-paise fifty per Imperial litre of the alcohol imported or transported. Such fee shall be payable in advance.