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[Cites 0, Cited by 0] [Section 48(2)] [Section 48] [Entire Act]

State of Telangana - Subsection

Section 48(2)(e) in Telangana Grameena Bank (Employees') Pension Regulations, 2018

(e)whether his commercial duties will be such that his previous official position or knowledge or experience under Bank could be used to give the proposed employer an unfair advantage;