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Income Tax Appellate Tribunal - Jaipur

Smt. Ratan Devi Dalmia, Jaipur vs Ito, Ward-3(4), Jaipur on 5 April, 2021

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    IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,"B" JAIPUR

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BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI VIKRAM SINGH YADAV, AM

                  vk;dj vihy la-@ITA. No. 128/JP/2020
                  fu/kZkj.k o"kZ@Assessment Years : 2014-15

  Smt. Ratan Devi Dalmia                   cuke Income Tax Officer
  D-142-A, Koshlya Path,                   Vs.    Ward-3(4),
  Basant Marg, Banipark, Jaipur                   Jaipur
  ToLFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: ABXPD6457G
  vihykFkhZ@Appellant                                 izR;FkhZ@Respondent

           fu/kZkfjrh dh vksj l@
                               s Assessee by: Sh. Manish Agarwal (CA)
           jktLo dh vksj ls@ Revenue by : Smt. Runi Pal (Addl.CIT)
            lquokbZ dh rkjh[k@ Date of Hearing : 01/04/2021
         mn?kks"k.kk dh rkjh[k@Date of Pronouncement : 05/04/2021

                               vkns'k@ ORDER

PER: VIKRAM SINGH YADAV, A.M. The assessee has filed the present appeal against the order of ld. CIT(A)-1, Jaipur dated 30.12.2019 for the assessment year 2014-15.

2. The ld A/R has stated that the assessee has filed a petition under "Vivad Se Vishwas Scheme-2020" to settle the aforesaid matter and the said petition has been accepted and Form 3 has been issued on 08.01.2021 by the Designated Authority and which has been received by the assessee. It was accordingly requested that the assessee may be allowed to withdraw the present appeal.

Smt. Ratan Devi Dalmia, Jaipur vs. Income Tax Officer, Jaipur

3. The ld. DR is heard who did not raise any specific objection in accepting the said prayer of withdrawal of appeal by the assessee.

4. In view of above, the prayer of the assessee is accepted and the appeal is dismissed as withdrawn by the assessee.

Order pronounced in the open Court on 05/04/2021.

               Sd/-                                                  Sd/-
         ¼ lanhi xkslkbZ ½                                  ¼foØe flag ;kno½
       (Sandeep Gosain)                               (Vikram Singh Yadav)
U;kf;d lnL;@Judicial Member                    ys[kk lnL;@Accountant Member

Tk;iqj@Jaipur
fnukad@Dated:- 05/04/2021.
Ganesh Kumar

vkns'k dh izfrfyfi vxzfs 'kr@Copy of the order forwarded to:

1. vihykFkhZ@The Appellant- Smt. Ratan Devi Dalmia, Jaipur

2. izR;FkhZ@ The Respondent- Income Tax Officer, Ward 3(4), Jaipur

3. vk;dj vk;qDr@ CIT

4. vk;dj vk;qDr@ CIT(A)

5. foHkkxh; izfrfuf/k] vk;dj vihyh; vf/kdj.k] t;iqj@DR, ITAT, Jaipur.

6. xkMZ QkbZy@ Guard File { ITA No. 128/JP/2020} vkns'kkuqlkj@ By order, lgk;d iathdkj@Asst. Registrar