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[Cites 0, Cited by 6] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(1) in The Gujarat University Act, 1949

(1)to provide for instruction, including correspondence courses, teaching and training in such branches of learning and courses of study as it may think fit, to make provision for research, advancement and dissemination of knowledge, and to conduct special under-graduate courses for talented students;