Delhi High Court - Orders
Apex Buildsys Ltd vs Vadera Interiors And Exteriors on 21 May, 2024
Author: Prateek Jalan
Bench: Prateek Jalan
$~42 & 43
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(MISC.)(COMM.) 227/2023
APEX BUILDSYS LTD. ..... Petitioner
Through: Mr. Rakesh Kumar, Advocate.
versus
VADERA INTERIORS AND EXTERIORS ..... Respondent
Through: Mr. Mritunjay Kr. Singh, Mr.
Gulshan Khatri, Mr. Amritesh
Anand, Mr. Rahul Kumar Singh,
Mr. Rakesh Kumar, Ms. Akshita
Tyagi, Mr. Saikat Khatua and Mr.
Sahil Chaitanya, Advocates.
+ O.M.P.(MISC.)(COMM.) 260/2023
APEX BUILDSYS LTD. ..... Petitioner
Through: Mr. Rakesh Kumar, Advocate.
versus
SHAKTI PUMP INDIA LTD. ..... Respondent
Through: Mr. Vasanth Rajasekaran and Mr.
Harshvardhan Korada, Advocates.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 21.05.2024 At the request of learned counsel for the petitioner, list on 16.08.2024.
PRATEEK JALAN, J MAY 21, 2024 SS/ This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/05/2024 at 22:31:51