Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Meghalaya - Section Section 13 in The Meghalaya Subsidiary Force Act, 1971 13. Repeal of Meghalaya Ordinance 4 of 1971. The Meghalaya Subsidiary Force Ordinance, 1971, is hereby repealed.
