Rajasthan High Court - Jaipur
Kavita Godara D/O Mahaveer Prasad ... vs The State Of Rajasthan on 7 September, 2020
Author: Satish Kumar Sharma
Bench: Satish Kumar Sharma
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 8330/2020
Kavita Godara D/o Mahaveer Prasad Godara
----Petitioner
Versus
The State Of Rajasthan
----Respondent
Connected With S.B. Civil Writ Petition No. 8329/2020 Rajesh Kumar Peeploda S/o Shri Ram Sahay Jat
----Petitioner Versus State Of Rajasthan
----Respondent For Petitioner(s) : Mr. Vigyan Shah through VC Mr. Shovit Jhajharia through VC For Respondent(s) : Mr. S.S. Raghav, AAG Mr. M.F. Baig HON'BLE MR. JUSTICE SATISH KUMAR SHARMA Order 07/09/2020 At joint request, list the matter on 22.09.2020.
In the meanwhile, reply/ rejoinder be filed.
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