Delhi High Court
Dtc vs Vidya Devi & Ors. on 5 March, 2012
Author: G. P. Mittal
Bench: G.P.Mittal
* IN THE HIGH COURT OF DELHI AT NEW DELHI
Reserved on: 29th February, 2012
Pronounced on: 5th March, 2012
+ MAC.APP. 97/2009
DTC ..... Appellant
Through: Mr.S.P.Gupta, Advocate
versus
VIDYA DEVI & ORS. ..... Respondents
Through: Mr.Pradeep Gaur with Mr.Amit
Gaur and Mr.Shashank Sharma,
Advocates for R-2.
CORAM:
HON'BLE MR. JUSTICE G.P.MITTAL
JUDGMENT
G. P. MITTAL, J.
1. The present Appeal is dismissed in terms of the judgment passed today in MAC APP.565/2008 titled 'DTC V. JAGDISH KATARIA & ORS.'
2. For detailed order, please see the above mentioned judgment.
(G.P. MITTAL) JUDGE MARCH 05, 2012 vk