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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(2) in The Rajasthan Agricultural Produce Markets Rules, 1963

(2)[ Notwithstanding anything contained in sub-rule (1) a member elected from either the "Traders and Brokers' constituency, or Weighmen measures, surveyors and warehousemen and other persons' constituency or 'Local Authorities' constituency shall cease to hold office as such member, if he ceases to be a member of the electorate by which he was elected. Such member shall automatically cease to attend the meetings of the Mandi Committee in future.] [Substituted by Notification No. G.S.R. 81, dated 19.1.2011 (w.e.f. 6.2.1964).]