Section 56(2)(g) in The Banking Regulation Act, 1949
(g)[sections 10, 10-A, [10-B, 10-BB, 10-C] [Substituted by Act 58 of 1968, Section 21, for " section 10" (w.e.f. 1.2.1969).] and 10-D] [Inserted by Act 1 of 1984, Section 42 (w.e.f. 15.2.1984).] shall be omitted;