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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Rajasthan - Subsection

Section 91(2) in Rajasthan State Dental Council Rules, 2008

(2)The Registrar shall bring the matter in the notice of President and shall put before the Council, who may if decide that the case is one in which prosecution should instituted, take necessary action under the Act.