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[Cites 0, Cited by 0] [Section 120] [Entire Act]

State of Sikkim - Subsection

Section 120(a) in The Sikkim Police Act, 2008

(a)preparation of five-year Perspective Plans to modernize and upgrade Police infrastructure with the objective of enhancing the professional competence and efficient management of the Police Service. This Plan shall cover mobility, weaponry, communication, training, forensic infrastructure, equipments and protective gears, official and residential accommodation, and any other subject which may have a bearing on qualitative improvement in policing;