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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(2)(j) in Dangerous Goods (Arrival, Receipt, Transport, Handling and Storage), in Jawaharlal Nehru Port Regulations, 2007

(j)ensure that all the dangerous goods are correctly declared as required by the IMDG Code and the port and the correctly labelled and marked as per latest IMDG Code before discharging.